Court News
Supreme Court to Examine Condonation of 30-Month ITR Delay
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304 articles
Court News
Delhi High Court Directs Committees to Decide on Plea Against Restricting Chambers to Delhi-Resident Lawyers
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Court News
Delhi High Court Orders Contemnor to Appear in Person After Threats During Virtual Hearings
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Court News
Delhi High Court Rules AFT Cannot Punish for Contempt of Final Orders
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Court News
Delhi High Court: Review Cannot Be Treated as Appeal in Disguise
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Court News
Delhi High Court Fines Lawyer for Failing to Inform Opposite Counsel
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Court News
Delhi High Court Cracks Down on Counterfeit LexisNexis Textbooks
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Court News
Delhi High Court to Hear Mahua Moitra’s Plea for Custody of Pet Dog Henry Amid Dispute with Ex-Partner
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Court News
Delhi High Court Denies Bail, Rules Kundali Mismatch Cannot Justify False Promise of Marriage
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Court News
Delhi High Court Rules Public Urinal and Open Garbage Bin Outside Home Violate Right to Dignity
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Court News
Supreme Court Upholds Dismissal of BSF Officer for Facilitating Cattle Smuggling Across Indo-Bangladesh Border
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Court News
Supreme Court Denies Anticipatory Bail to Chartered Accountant in ₹640 Crore Cyber Fraud Case, Orders Surrender in 10 Days
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