Court News
Sri Mahaliamman Temple & Vigneswarar Koil v. Vijayammal (Dead) by LRs.: Supreme Court Balances Temple Dedication with Heirs’ Ownership
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186 articles
Court News
Joyce Primrose Prestor v. Vera Marie Vas & Others: Supreme Court Upholds Holograph Will’s Validity
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Court News
Sarvinder Singh v. Dalip Singh & Others: Supreme Court Bars Purchasers from Title Suit
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Court News
Kartar Kaur & Anr. v. Milkho & Ors.: Supreme Court Declares Atma Singh’s Will Invalid
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Key Wills Judgement
Supreme Court Declares Will Invalid in Raj Kumari v. Surinder Pal Sharma, Upholds Partition Rights in Landmark Ruling
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Key Wills Judgement
Supreme Court Upholds Consent Decree in Gurcharan Singh v. Angrez Kaur, Validates Will in Landmark Succession Case
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Key Wills Judgement
Supreme Court Rejects Suspicious Will in Kavita Kanwar v. Pamela Mehta, Denies Probate in Landmark Case
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Key Wills Judgement
Supreme Court Upholds 1980 Will in Dhanpat v. Sheo Ram, Limits High Court’s Power in Second Appeals
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Key Wills Judgement
Supreme Court Rejects Fabricated Will, Upholds Trust Ownership in Landmark Shivakumar v. Sharanabasappa Ruling
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Key Wills Judgement
Supreme Court Opens Door for Secondary Evidence in Lost Will Disputes Case in Jagmail Singh v. Karamjit Singh
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Key Wills Judgement
Nagulapati Lakshmamma v. Mupparaju Subbaiah — Supreme Court Invalidates Will for Improper Attestation
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Key Wills Judgement
E. Madhavi Pallikkaramma & Anr. v. K.V. Prabhakaran Nair & Ors — Supreme Court Affirms Probate of Joint Will
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