Court News
DoT Extends Vodafone Idea AGR Reassessment Timeline till June 2026
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Court News
Andhra Pradesh High Court Snubs UK Custody Order, Flags Colonial Mindset
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Court News
Supreme Court: Use of Word ‘Bastard’ Not Obscenity Under Section 294 IPC
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Court News
Allahabad High Court: Civil Courts Cannot Hear Premature Loan Repayment Disputes, NCLT Has Sole Jurisdiction
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Key Wills Judgement
Supreme Court Orders Pan-India SOP to Fight Human Trafficking
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Key Wills Judgement
HC Rules Daughter-in-Law Not Liable to Maintain Parents-in-Law
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Court News
Maharashtra Land Record Scam: How Fraudsters Manipulated Section 155
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Court News
Supreme Court: Foreign Divorce Decrees Not Valid in India Without Fair Contest
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Court News
SAT Grants Partial Relief to Avadhut Sathe, Orders ₹100 Crore Deposit
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Court News
Supreme Court Orders Standard Format for Criminal Judgments: Evidence Must Be Tabulated for Clarity
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Court News
Kerala High Court: Wife’s Property Cannot Be Attached for Husband’s Sales Tax Arrears
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Court News
Supreme Court: No Fresh Section 11 Petition After Termination of Arbitration Proceedings
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