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Court News

Karnataka HC: Child's Right to Maintenance Unaffected by Parental Waivers

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Karnataka HC Ruling: Maintenance Not Automatic for Financially Independent Spouses

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Karnataka HC: Married Daughters Eligible for Compassionate Appointment

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Karnataka HC Criticizes Magistrate for Returning Dogs to Offender

Karnataka HC Broadens 'Legal Representative' in Accident Claims

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Karnataka HC Warns Against Unverified Claims on Instagram in Nandini Case

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Karnataka HC Allows Hysterectomy for Disabled Woman: A Best Interests Case

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Karnataka High Court Clarifies Joint Family Property Rules

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Karnataka HC Rules on Coparcenary Rights in Self-Acquired Property

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Karnataka HC Caps Default Jail Term in Cheque Bounce Cases

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Karnataka HC Declares ED's Arrest of Gameskraft Directors Illegal

Karnataka HC Quashes BDA Site Allotment to Ex-MP’s Daughter