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Court News

Bombay High Court's Landmark Ruling on Preity Zinta Deepfake Case

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Bombay High Court Clarifies HUF Property Presumptions in Landmark Ruling

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Bombay High Court Rules Alimony Demands as Extortion in Bigamy Cases

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Bombay High Court Expands Reproductive Rights with Landmark Ruling

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Bombay HC Mandates Residence Proof for RTE School Admissions

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Bombay HC Mandates Inquiry Before Recall of Forged Judicial Orders

Bombay HC Upholds MCX's Negative Oil Settlement Amid Market Risks

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Bombay High Court Extends Cheque Bounce Guidelines to Appeals

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Bombay HC Quashes Rape Case: Addressing False FIRs and Legal Misuse

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Bombay High Court Upholds $24.7M Arbitration Award Against ONGC

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AI Deepfakes and Personality Rights: Legal Crossroads in India

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Bombay High Court's Landmark Ruling on AI Deepfakes and Personality Rights