Court News
Dhani Ram (Died) Through LRs. and others v. Shiv Singh: Supreme Court Declares Will Invalid, Confirms Intestate Succession
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
evidence actClear topic ×
59 articles
Court News
Vikrant Kapila and Another v. Pankaja Panda and Others: Supreme Court Remits Will Dispute for Full Trial
Read article ↗
Court News
Moturu Nalini Kanth v. Gainedi Kaliprasad: Supreme Court Upholds Dismissal of Adoption and Will Claim
Read article ↗
Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
Read article ↗
Court News
Aman Sharma and Another v. Umesh and Others: Supreme Court Upholds Valid Will, Confirms Plaintiffs’ Ownership
Read article ↗
Court News
Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership
Read article ↗
Court News
Metpalli Lasum Bai (D) Through Lrs. v. Metapalli Muthaiah (D) Through Lrs.: Supreme Court Upholds Succession Rights in Family Property Dispute
Read article ↗
Court News
Supreme Court Corrects Dowry Death Conviction: Seven Years in Jail Without Proof
Read article ↗
Court News
Supreme Court: Registered Sale Deed Cannot Be Casually Declared Sham
Read article ↗
Court News
Supreme Court: Sole Attesting Witness Ignorance Can Invalidate a Will
Read article ↗
Court News
Supreme Court: Dying Declaration Valid Even If Death Is Not Imminent
Read article ↗