Court News
Supreme Court Upholds NCLAT Order: Benami Act Attachments Cannot Be Challenged Under IBC
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme Court of IndiaClear topic ×
306 articles
Court News
Supreme Court Quashes NCLT & NCLAT Rulings in ₹600 Crore Insolvency Case
Read article ↗
Court News
Supreme Court Upholds BNSS Provision Allowing Sessions Judges as Directors of Prosecution
Read article ↗
Court News
Supreme Court Slams NCERT Over Class 8 Textbook Reference to Judicial Corruption
Read article ↗
Court News
Supreme Court to Examine Condonation of 30-Month ITR Delay
Read article ↗
Court News
Supreme Court Rules Rooh Afza is a Fruit Drink, Attracts Only 4% VAT
Read article ↗
Court News
Supreme Court: Restructuring Arrangements Cannot Stall Insolvency Proceedings
Read article ↗
Court News
Supreme Court to Examine Housing Society’s Refusal of EV Charger Installation
Read article ↗
Court News
Supreme Court Rules Voluntary Confession Can Be Substantive Evidence Under Customs Act
Read article ↗
Court News
Supreme Court Informed: BCI Withdraws 3-Year Ban on New Law Colleges
Read article ↗
Court News
Supreme Court Halts Guruvayoor Devaswom Recruitment: Constitutionality of Kerala Devaswom Board Act Under Review
Read article ↗
Court News
Supreme Court: Insurer Not Liable for Employer’s Penalty in Delayed Compensation Cases
Read article ↗