Court News
GST Liability Cannot Be Inherited: Bombay High Court Protects Son’s Bank Account
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138 articles
Court News
Bombay High Court Rules: Acquittal in Criminal Case Does Not Guarantee Full Pay and Back Wages During Suspension
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Court News
Bombay High Court Affirms Civil Courts’ Power to Dismiss Infructuous Suits Under Section 151 CPC
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Court News
Supreme Court Upholds SEBI Nod for WeWork India IPO
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Court News
Bombay High Court Sets Aside Pune Order in Runwal Enterprises Property Dispute
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Court News
Bombay High Court: Advocates Must Not Loot Clients in the Name of Justice
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Court News
Bombay High Court Declares Dual Pension Concealment as Fraud on State Exchequer
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Court News
Bombay High Court Orders Life Term in Incestuous Rape Case, Upholds School Records as Age Proof
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Court News
Bombay HC Quashes ₹1 Crore GST Seizure: A Landmark Ruling for Traders
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Court News
Bombay High Court Clarifies Jurisdiction in Debt Recovery Case
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Court News
Bombay High Court Orders Transparency in Mundkar Cases
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Court News
Bombay HC Upholds Senior Citizen’s Right: Son, Daughter-in-Law Ordered to Vacate Mulund Flat
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