Court News
ITAT Mumbai Ends 6-Year Tax Battle: Flat, FDs Worth ₹69 Lakh Spark Landmark Ruling on Fair Tax Assessments
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Court News
Business Structure Playbook for Indian Residents
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Court News
Supreme Court: Tenants Must Pay Rent Despite Pending Appeal, No Relief Without Stay Order
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Delhi High Court: DRTs Cannot Cancel Registered Sale Deeds Under SARFAESI Act, Civil Courts Retain Jurisdiction
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Bombay High Court Bars ‘The New Indian Express’ from Using Trademark Outside South India
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ITAT Bangalore Rules Mango Orchard Income as Agricultural, Quashes ₹1.2 Crore Tax Addition
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J&K High Court Upholds Detention Linked to LeT Case, Stresses Constitutional Courts Must Respect Preventive Laws
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India Notifies Digital Personal Data Protection Act After Two Years; RTI Act Amended for Privacy Balance
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Delhi High Court Ends 38-Year-Old Will Dispute, Upholds Validity of Testamentary Document
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Delhi High Court Slams Income Tax Department for 3-Year Delay, Orders Refund with Interest
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Supreme Court: Companies Buying Software for Profit Are Not ‘Consumers’ Under Consumer Protection Act
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Court News
Allahabad High Court Calls Cybercrime a ‘Silent Virus’, Denies Bail in Fake GST Transaction Case
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