Court News
Supreme Court Bars Split Multiplier in Motor Accident Compensation: Income at Death Sole Basis for Award
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,856 articles
Court News
ITAT Mumbai Rules Sterling Holidays Must Recognize Club Membership Fees Over Service Period, Not Entirely Upfront
Read article ↗
Court News
Rising Demand for Accident Lawyers in India: Victims Seek Justice and Fair Compensation
Read article ↗
Court News
Doing Business in India vs USA: Opportunities, Challenges, and Global Lessons
Read article ↗
Court News
X Corp Appeals Against Karnataka High Court Ruling: Sahyog Portal Takedown Orders Challenge Free Speech
Read article ↗
Court News
Supreme Court Upholds POCSO Conviction: Ocular Evidence Stronger Than Medical Reports in Child Sexual Assault Case
Read article ↗
Court News
Delhi High Court Protects Jiostar’s Exclusive Cricket Rights: Dynamic Injunction Blocks Rogue Streaming Apps
Read article ↗
Court News
Supreme Court Rules Damodar Prabhu Guidelines on Cheque Bounce Compounding Costs Not Binding
Read article ↗
Court News
Supreme Court Rejects Kolkata Municipal Corporation Plea: Eden Gardens Ads Not Liable for ₹51 Lakh Tax in 1996 World Cup
Read article ↗
Court News
Bombay High Court Protects Metro Brands Trademark: Interim Injunction Stops Use of ‘MetBrands’ in Footwear Market
Read article ↗
Court News
Supreme Court Slams Punjab Over Misuse of Judiciary Funds: Missing Infrastructure Sparks Alarm
Read article ↗
Court News
Delhi High Court Urges Calm in Karisma Kapoor Family Estate Battle: Daughter Says Fees Unpaid Amid ₹30,000 Crore Dispute
Read article ↗