Court News
Co-Accused Got Bail, So Should I? Supreme Court Says Parity Is ‘Not a Mechanical Formula’, Refuses Bail to Alleged Mastermind but Fixes One-Year Timeline
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Court News
Pay 10% Before You Can Arbitrate? Supreme Court Doubts S.K. Jain, Seeks Larger Bench on Contractor Pre-Deposit Clauses
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Court News
Murder of a Sarpanch Candidate: Supreme Court Cancels Bail of Life Convict, Says Pendency of Appeals Cannot Be a ‘Knee Jerk’ Ground to Free Those Convicted of Heinous Crimes
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Court News
A 2013 Compromise Decree, a 2022 Sale Deed, and Owners Who Say They Never Knew: Supreme Court Lets Non-Parties Appeal, Condones 11-Year Delay
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Court News
In-Laws Live Downstairs, She Lives Upstairs With Her Teenage Daughter: Bombay HC Quashes Senior Citizens Tribunal’s Eviction Order, Follows S. Vanitha
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Court News
Not Even a Day’s Delay: Supreme Court Says 120-Day Limit for Land Acquisition Appeals Under Section 74 Is Rigid, Questions Its Own Earlier Ruling
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Landmark Judgements
Bail Is Not a Broom: Degrading Bail Conditions Declared Null and Void
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Court News
Rejected Because She Was Married: Madras HC Orders Bank to Give Compassionate Appointment to Daughter, Says Dependency Isn’t Decided by Marital Status
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Court News
Seven Years Together, Prior Marriage Known Within Months: Supreme Court Discharges Man in Rape and Bigamy Case, Says Courts Must Not Become ‘a Tool of Vengeance’
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Court News
Carpenter Fell From the 14th Floor at Work: Kerala HC Says Notified Wage Is Not a Ceiling, Upholds Rs 9.33 Lakh Compensation Against Insurer
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Court News
Dowry Case Quashed, Marriage Over: Karnataka HC Grants Husband Divorce for Cruelty Through False Complaints, Orders Rs 20 Lakh Permanent Alimony
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Court News
Wife Died of Covid After Oxygen Was Allegedly Stopped: Delhi HC Refuses to Order FIR Against Hospital, Says Complaint Case Is Still Open
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