Court News
Supreme Court Declares Air Force Insurance Society as ‘State’ Under Article 12
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Court News
Nikhila Divyang Mehta & Anr. Vs. Hitesh P. Sanghvi & Ors.: Supreme Court Declares Suit Time-Barred in Will Dispute
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Court News
Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership
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Court News
Gurdial Singh (Dead) through LRs v. Jagir Kaur (Dead) & Anr.: Supreme Court Reaffirms Succession Rights in Agricultural Property Dispute
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Court News
Metpalli Lasum Bai (D) Through Lrs. v. Metapalli Muthaiah (D) Through Lrs.: Supreme Court Upholds Succession Rights in Family Property Dispute
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Court News
Jyoti Sharma vs. Vishnu Goyal & Anr.: Supreme Court Upholds Landlord’s Rights, Orders Eviction
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Court News
Samiullah Vs. State of Bihar & Ors.: Supreme Court Quashes Bihar Mutation Rule
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