Court News
Calcutta High Court Rules: Maintenance Tribunal Cannot Evict Children Under Senior Citizens Act
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Calcutta High CourtClear topic ×
61 articles
Court News
Calcutta High Court Rules Final Partition Decree Must Be Fully Stamped to Be Executable
Read article ↗
Court News
Calcutta High Court Denies Bail in ₹11.6 Crore Loan Scam, Citing Section 45 PMLA and Shell Firm Diversion
Read article ↗
Court News
Calcutta High Court: Partition Decree Executable Only After Stamp Duty Payment
Read article ↗
Court News
Calcutta High Court: Termination of Probationer for Misconduct Requires Enquiry
Read article ↗
Court News
Calcutta High Court Upholds Ban on Publisher: Protects Copyrights of Narayan Debnath’s Works
Read article ↗
Court News
Calcutta High Court Quashes IT Order: No Opportunity to Furnish Documents Violates Natural Justice
Read article ↗
Court News
Supreme Court Blocks Age Relief for 2016 SSC Waitlist Candidates
Read article ↗
Court News
Calcutta High Court Orders SSC to Publish Fresh List of Tainted School Job Candidates in Recruitment Scam
Read article ↗
Court News
Tattoo Removal After Medical Exam Not Valid for Armed Forces Recruitment, Rules Calcutta High Court
Read article ↗
Court News
Calcutta High Court Protects Bidders: Inadvertent Errors in Tender Documents Cannot Lead to Forfeiture of Earnest Money
Read article ↗
Court News
Calcutta High Court: Stereo Systems in E-Rickshaws Eligible for GST ITC Refund
Read article ↗