Court News
Two Prescriptions Don’t Prove Mental Disorder: Patna High Court Keeps Divorce on Cruelty and Desertion, but Orders Husband to Pay Wife Rs 20 Lakh Alimony
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Court News
Jamtara Consumer Commission Without a Full-Time President: Jharkhand High Court Says Pre-2023 Appointee Must Continue Until New Recruitment Ends, Dismisses State’s Appeal
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Court News
Pregnant Daughter-in-Law Set on Fire: Tripura High Court Upholds Mother-in-Law’s Life Sentence, Rejects ‘Kerosene Oven Accident’ Story
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Court News
Accident Blamed on Brake Failure, Claim Dismissed: Sikkim High Court Says No-Fault Compensation Was Still Due and Orders Insurer to Pay Rs 5 Lakh
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Court News
31 Years as a Work-Charged Mechanic, Retired With No Pension: Orissa High Court Orders Notional Regularisation and Pension Within Three Months
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Court News
Family Court Assumed the Wife Earned ₹10,000 as a Lawyer: Andhra Pradesh High Court Raises Her Maintenance to ₹25,000 a Month
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Court News
Paid the RTI Fee, Got No Information and No Hearing: Telangana High Court Orders Information Commission to Decide Appeals in Four Weeks
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Court News
Married in November, Apart Within Days: Telangana High Court Waives One-Year Wait So Young Couple Can File for Mutual Divorce
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Court News
Tribunal Ignored His Salary Proof: Orissa High Court Nearly Triples Accident Award to ₹47.21 Lakh Using the Deceased’s ITR
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Court News
Unpaid Land Compensation Since 2007: Andhra Pradesh High Court Revives Farmers’ Execution Petitions, Says Technicalities Can’t Defeat Decrees
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Court News
Calcutta High Court Orders Takedown of Sabeer Bhatia’s Video on Adani, but Says Fair Criticism Is Not Barred
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Court News
A Director Is Not a Criminal Just by Designation: Calcutta High Court Quashes 15-Year-Old Cheating and Forgery Case Against Garware Wall Ropes Director
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