Court News
50 Years for ₹7.65: Mumbai Court Closure Highlights Irony of India’s Long Trials Over Petty Crimes
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Court News
Save Big on Home Loans: Experts Clarifies IT Rules on Prepayment, Tax Benefits Under Sections 80C and 24(b)
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Court News
CIC Ruling: Advocates Cannot File RTI Applications for Clients’ Cases, Law Meant for Citizens Only
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High Court Rules: Taxpayers Can Correct Bona Fide Errors in GST Returns Without Penalty
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Supreme Court Rules: No Writ Petition Against Its Own Judgments, Imposes ₹1 Lakh Cost
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Delhi High Court Protects Aaj Tak Logo: How Copyright and Trademark Laws Safeguard Business Owners
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Bought an Under-Construction Flat? How Section 54 Helps You Save LTCG Tax
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Priya Kapur Files Defamation Case Against Sister-in-Law Amid ₹30,000-Crore Sunjay Kapur Estate Dispute
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NCERT and Delhi Police Seize 32,000 Pirated Books in Ghaziabad: Anti-Piracy Laws Explained
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Capital Gains and Dividends: How NRIs in Dubai Are Taxed on Indian Income
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Court News
Bombay High Court Fines Litigant ₹50,000 for Fake AI-Generated Case Laws: Warning Against Unverified Submissions
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Court News
Allahabad High Court Orders Mandatory Prosecution for False FIRs, Warns Police of Contempt for Non-Compliance
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