Court News
SRS Group Promoters Declared Fugitive Economic Offenders in ₹2,200 Crore Scam by Gurugram Special Court
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Court News
Supreme Court: Multiple Dishonoured Cheques in One Deal Can Lead to Separate Prosecutions under NI Act
Read article ↗
Court News
Madhya Pradesh High Court: Entrustment of Charge Is Administrative Discretion, not a Vested Right
Read article ↗
Court News
Allahabad High Court Says Unrecognised Madrasas Cannot Be Shut, Only Denied Grants
Read article ↗
Court News
Supreme Court Questions BCI’s Three-Year Ban on New Law Colleges
Read article ↗
Court News
CBSE Makes Student Counselling Mandatory in Schools Under New Affiliation Rules
Read article ↗
Court News
Delhi High Court Quashes Income Tax Notices Against NDTV Founders, Calls Them Arbitrary
Read article ↗
Court News
Punjab & Haryana High Court Recognises Homemaker’s Work, Enhances Compensation to ₹1.18 Crore
Read article ↗
Court News
Disability During Service Calls for Empathy, Not Punishment: Punjab & Haryana High Court Quashes Charge Sheet Against Roadways Employee
Read article ↗
Court News
High Court Restores Job of Employee Wrongfully Retired at 58, Orders Full Benefits Till 60
Read article ↗
Court News
Supreme Court Clarifies Section 21: Arbitration Begins with Notice, But Failure to Issue Not Fatal
Read article ↗
Court News
AI Meets Law: Global Legal Databases Embrace Strategic Partnerships, But Hallucination Risks Persist
Read article ↗