Court News
Life Sentence Overturned in 2012 Child Kidnap-Murder Case: Bombay High Court Finds ‘Got Up’ Witness, Stock Panch and Unproven Calls
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Court News
₹5 Crore Cheque Bounce: Bombay High Court Refuses to Quash Case Against Company Directors Just Because Summons Didn’t Cite Section 141
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Court News
Lent Rs 10 Lakh, Lost in Trial Court: Delhi HC Decrees Recovery, Says Borrower Who Admits Receipt Must Prove Her ‘Adjustment’ Defence
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Court News
Touching Proved, Penetration Not: Delhi HC Replaces 20-Year POCSO Sentence With Five Years for Aggravated Sexual Assault
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Court News
No Proof of Who Struck the Fatal Blow: Delhi HC Converts Life Sentence for Murder Into Grievous Hurt Conviction, Orders Release
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Court News
Rs 2.66 Crore Property Tax on a Khan Market Shop: Delhi HC Orders NDMC to Show Its Maths, Sends Owner to Appeal With Protection
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Court News
Karim’s v. Gulshan-e-Karim: Delhi HC Throws Out 25 Late Documents, Says Your Own Business Records Were Always in Your Custody
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Court News
‘HOT MIX’ Belongs to Shah Namkeen for Now: Delhi HC Bars Jabsons From Selling Namkeen Under the Name
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Court News
Ex Parte Divorce After 13 Years of Litigation: Delhi HC Refuses to Reopen Decree, Says Wife Should Have Appealed Within 30 Days
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Court News
Bride Burnt in 1998: Delhi HC Upholds Sister-in-Law’s Life Sentence on Dying Declaration, Says Her Years as an Absconder Count Against Her
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Court News
Chandni Chowk Shop Must Be Vacated for Landlord’s Grandson: Delhi HC Says a Vacant Shop Elsewhere Is Not Automatically Suitable
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Court News
A Bus Tyre Burst Is Not an ‘Act of God’: Delhi HC Raises Compensation for Teenager Who Lost His Leg, Orders Separate Fund for Prosthetic Limbs
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