Court News
Calling It ‘Honorarium’ Is a ‘Cruel Joke’: Allahabad High Court Says Keeping KGBV Teachers on Endless Contracts Is Forced Labour, Orders Posts and ₹17,000 Interim Pay
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,856 articles
Court News
Instagram Pulled Your Posts Over Copyright Complaints? MP High Court Upholds IT Rules Power to Remove Content, Points Creators to Grievance Mechanism
Read article ↗
Court News
Husband Convicted and Jailed, but the Wife Who Gave a ‘Security’ Cheque as Guarantor Must Still Face Trial: Rajasthan High Court Refuses to Quash Section 138 Case
Read article ↗
Court News
Paid ₹6,162 a Month for Forest Watch Duty: Allahabad High Court Upholds Minimum Class IV Pay for Daily Wagers, Fines UP Government ₹1 Lakh
Read article ↗
Court News
Twelve Years Apart, No Defence Filed: Bombay High Court Grants Husband Divorce on Cruelty and Desertion, Reverses Family Court
Read article ↗
Court News
Advertised on the 15th, Appointed on the 21st, Qualified in Between: Bombay High Court Sets Aside Teacher’s Reinstatement Over Fabricated Documents
Read article ↗
Court News
Fighting an Ex Parte Decree in Family Court? Wife Can Seek Interim Maintenance in That Proceeding, Says Bombay High Court
Read article ↗
Court News
Retired Clerk’s Gratuity Withheld Over Employees’ Co-op Society Case: Gujarat High Court Orders Release, Says Pending FIR Is No Blanket Ground
Read article ↗
Court News
Sold Your Last Farm Land? Gujarat High Court Says Agriculturist Certificate Can’t Be Refused for Delay, Two-Year Window Runs From Issuance
Read article ↗
Court News
Husband’s Plea to Cut DV Act Maintenance Stays With the Magistrate: Bombay High Court Refuses to Transfer It to Family Court
Read article ↗
Court News
Woman Died Hours After Abortion at Nursing Home: Bombay High Court Upholds Doctor’s Conviction Under IPC and MTP Act
Read article ↗
Court News
Registrar Can’t Turn a Society Flat Commercial: Bombay High Court Quashes NOC Issued Over Housing Society’s Head
Read article ↗