Court News
An Empty Oxygen Cylinder and a Prosecuted Doctor: How Jacob Mathew Defined Criminal Medical Negligence
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
landmark judgmentClear topic ×
128 articles
Court News
Jailed Longer Than Any Sentence: How Hussainara Khatoon Opened Bihar's Prisons to the Constitution
Read article ↗
Court News
After Shah Bano: How Danial Latifi Secured a Divorced Muslim Woman’s Right to a Fair Provision Beyond Iddat
Read article ↗
Court News
No Automatic Arrest in 498A Cases: How Arnesh Kumar Changed Policing of Offences Up to Seven Years
Read article ↗
Court News
Can the Six-Month Wait for Mutual Divorce Be Waived? The Story of Amardeep Singh v. Harveen Kaur
Read article ↗
Court News
Fired for a First Pregnancy? The Air Hostesses Who Took Air India to the Supreme Court
Read article ↗
Court News
Karnataka High Court Upholds Absolute Property Rights of Female Hindus
Read article ↗
Court News
Supreme Court Upholds Employee Rights in Landmark ACR Judgment
Read article ↗
Court News
Supreme Court Recognizes 100% Functional Disability for Mason's Accident Compensation
Read article ↗
Court News
Supreme Court Bars Murder Accused from Inheriting Victim’s Property: Reinforcing Doctrine Against Unjust Enrichment
Read article ↗
Key Wills Judgement
Raj Kumari and Others v. Surinder Pal Sharma (2019): Supreme Court on Proof of Wills and Judicial Conscience
Read article ↗
Key Wills Judgement
Swarnalatha and Others v. Kalavathy and Others (2022): Supreme Court on Suspicious Circumstances and Testamentary Freedom
Read article ↗