Court News
Supreme Court Declines Plea to Publish Opposition Leader’s Dissent on CIC Appointments
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39 articles
Court News
Supreme Court Upholds Madras HC Restrictions on Muslim Prayers at Thiruparankundram Hill
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Court News
Supreme Court Quashes Madras High Court’s Stay on Tamil Nadu University Laws, Orders Fresh Hearing
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Court News
Supreme Court: No Two Contradictory Orders Can Exist Against Same Single Judge Ruling
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Court News
Delhi High Court Declares Tibetan-Origin Woman Born in Dharamshala as Indian Citizen, Orders Passport Issuance
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Court News
Supreme Court Collegium Invokes Article 224A: Five Retired Judges Appointed to Allahabad High Court
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Court News
Supreme Court: Demolition of Private Property Requires Clear Legal Grounds and Evidence
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Court News
Allahabad High Court: Article 226 Cannot Be Used to Recover Dues from Private Parties
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Court News
Supreme Court Rules: No Writ Petition Against Its Own Judgments, Imposes ₹1 Lakh Cost
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Court News
Himachal Pradesh High Court Upholds Five-Year Term Rule for Panchayati Raj Elections
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Court News
Delhi High Court Protects MBBS Student: Education Right Cannot Be Curtailed Lightly
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Court News
Allahabad High Court Orders Probe Against Judge for Illegal Eviction, Awards ₹1 Lakh Compensation
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