Court News
Delhi HC: De Facto Consent in Teen Relationships Cannot Be Ignored Under POCSO
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Court News
Calcutta HC Acquits Army Officer in Tinder Case: False Promise to Marry Not Rape in Consensual Long-Term Relationship
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Court News
Supreme Court Bars Parallel FIRs: Clubbing Ordered in Real Estate Fraud Case
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Court News
Allahabad HC: Revisional Courts Cannot Alter Maintenance Amounts
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Court News
Delhi HC Jails Lawyer-YouTuber for Contempt: “Taanashahi” Remark Sparks Maximum Punishment
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Court News
Supreme Court Explains Interlocutory Res Judicata: No Repeated Pleas Allowed in Same Case
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Court News
Supreme Court: Preliminary Decree Can Be Executed Without Final Decree in Partition Cases
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Court News
Law Must Fit the Family, Not the File
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Court News
Allahabad High Court: Short-Lived Marriage Still Entitles Wife to Maintenance
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Court News
Fortress of Facts: Why Section 100 CPC Keeps High Courts Out of Evidence Battles
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Court News
Allahabad HC Denies Legal Right to Collect Badhai by Transgender Persons
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Court News
Delhi HC: Writs Against Air India Maintainable Post-Privatisation
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