Court News
‘We Never Issued This Policy’ Is Not Enough: Gujarat High Court Says Insurer Must Prove Forgery in Motor Accident Claims
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61 articles
Court News
‘Gambling Den’ Remark: Supreme Court Upholds Gujarat HC’s Reasons but Keeps Yatin Oza’s Contempt Conviction in Abeyance as ‘Final Act of Forgiveness’
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Court News
Income Tax Returns Can’t Be Ignored: Gujarat High Court Doubles MACT Award After Tribunal Assumed Rs 3,000 a Month
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Court News
A Fake Witness, a Fake Building: Gujarat High Court Quashes Proclamation and Issues Guidelines Before Declaring Absconders
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Court News
Filming Officials in Public Is Not Obstruction: Gujarat High Court Quashes FIR Against Advocate as “Counter-Blast”
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Court News
Young Advocate Left Impotent After 1992 Accident: Gujarat HC Awards Loss of Marital Life and Interest from the Claim Date
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Court News
Selling Sarees Printed with the Buddha's Image Is Not a Crime Without Malicious Intent: Gujarat HC Quashes FIR
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Court News
Gujarat High Court Warns Against AI Hallucinations in Tax Orders
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Court News
Gujarat High Court on Maintenance Disentitlement Under Section 125(4) CrPC
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Court News
Gujarat High Court: Marriage Certificate Alone Insufficient Without Hindu Rituals
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Court News
Supreme Court Upholds ITAT: No Bogus Tag on Genuine LTCG
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Court News
Gujarat HC Stresses Readiness in Specific Performance
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