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61 articles

Six-Month Cooling-Off Is Not Mandatory: Gujarat High Court Restores Mutual Consent Petition Rejected as Premature

Court News

Six-Month Cooling-Off Is Not Mandatory: Gujarat High Court Restores Mutual Consent Petition Rejected as Premature

10 Nov 2026Read article ↗

A Marriage Certificate Without Rites Is No Marriage: Gujarat High Court Declares Registered "Marriage" Void on Wife's Own Admission

Court News

A Marriage Certificate Without Rites Is No Marriage: Gujarat High Court Declares Registered "Marriage" Void on Wife's Own Admission

10 Nov 2026Read article ↗

Widow Remarried After the Accident? Gujarat High Court Says That Is No Ground to Deny Her Motor Accident Compensation

Court News

Widow Remarried After the Accident? Gujarat High Court Says That Is No Ground to Deny Her Motor Accident Compensation

10 Nov 2026Read article ↗

Divorced, Settled and Remarried, Then a DV Case After the Husband Sought Custody: Gujarat High Court Quashes It as Abuse of Process

Court News

Divorced, Settled and Remarried, Then a DV Case After the Husband Sought Custody: Gujarat High Court Quashes It as Abuse of Process

10 Nov 2026Read article ↗

Probate Granted Without Notice to Her Children: Gujarat High Court Says Revocation Plea Was Within Time, Sends Case Back

Court News

Probate Granted Without Notice to Her Children: Gujarat High Court Says Revocation Plea Was Within Time, Sends Case Back

9 Nov 2026Read article ↗

Retired After 36 Years, Gratuity Held Back Over Pending Inquiry: Gujarat High Court Upholds 10% Interest Against Water Board

Court News

Retired After 36 Years, Gratuity Held Back Over Pending Inquiry: Gujarat High Court Upholds 10% Interest Against Water Board

9 Nov 2026Read article ↗

₹45,420 in Her Handbag, Salary of ₹65,000: Gujarat High Court Quashes 12-Year-Old Corruption FIR, Says Failing to Explain Cash Is Not an Offence by Itself

Court News

₹45,420 in Her Handbag, Salary of ₹65,000: Gujarat High Court Quashes 12-Year-Old Corruption FIR, Says Failing to Explain Cash Is Not an Offence by Itself

9 Nov 2026Read article ↗

Workload and Reprimands Are Not Instigation: Gujarat High Court Quashes 2017 Abetment Case Against Two Senior Residents Over Junior Doctor’s Suicide

Court News

Workload and Reprimands Are Not Instigation: Gujarat High Court Quashes 2017 Abetment Case Against Two Senior Residents Over Junior Doctor’s Suicide

9 Nov 2026Read article ↗

Transport Endorsement Had Lapsed, LMV Licence Had Not: Gujarat High Court Holds Insurer Liable for Milk Van Accident, Applies Rambha Devi

Court News

Transport Endorsement Had Lapsed, LMV Licence Had Not: Gujarat High Court Holds Insurer Liable for Milk Van Accident, Applies Rambha Devi

9 Nov 2026Read article ↗

An FIR Without Cognizance Is No Bar: Gujarat High Court Orders Passport Renewal for Accused on Bail, but He Needs Court Permission to Fly

Court News

An FIR Without Cognizance Is No Bar: Gujarat High Court Orders Passport Renewal for Accused on Bail, but He Needs Court Permission to Fly

7 Nov 2026Read article ↗

Rs 1.43 Crore of Unpaid Cloth Bills Is a Civil Claim, Not Cheating: Gujarat High Court Quashes FIR, Flags Police Ignoring DGP’s Own Circular

Court News

Rs 1.43 Crore of Unpaid Cloth Bills Is a Civil Claim, Not Cheating: Gujarat High Court Quashes FIR, Flags Police Ignoring DGP’s Own Circular

6 Nov 2026Read article ↗

Retired Clerk’s Gratuity Withheld Over Employees’ Co-op Society Case: Gujarat High Court Orders Release, Says Pending FIR Is No Blanket Ground

Court News

Retired Clerk’s Gratuity Withheld Over Employees’ Co-op Society Case: Gujarat High Court Orders Release, Says Pending FIR Is No Blanket Ground

2 Nov 2026Read article ↗