Court News
Visits Cut Short, Child Kept on Mother’s Lap: MP High Court Moves Father’s Visitation From Court Creche to His Home, Adds Weekends, Eid and Birthdays
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,856 articles
Court News
Sons Gave Up Their Share to Mother, Then She Sought Daughter-in-Law’s Eviction: Delhi High Court Sets Aside Senior Citizens Act Order
Read article ↗
Court News
State Put a Tube-Well Boring on Private Land on ‘Oral Consent’: Patna HC Calls It Trespass, Orders Removal and Compensation
Read article ↗
Court News
Regularisation Is Not a ‘Fresh Appointment’: Patna HC Counts Jail Dressers’ Service From the 1980s, Grants Old Pension Scheme
Read article ↗
Court News
Pillion Rider Killed, But the Bike Had Only an ‘Act Policy’: Tripura HC Says Insurer Not Liable, Parents’ Appeal Dismissed
Read article ↗
Court News
‘Legal Aid Cannot Be a Mere Formality’: Sikkim HC Upholds POCSO Conviction, Asks Legal Services Authority to Supervise and Train Legal Aid Lawyers
Read article ↗
Court News
Insurer’s Appeal Backfires: Jharkhand HC Enhances Compensation for Mason’s Family Even Without a Cross-Appeal
Read article ↗
Court News
Bike Hit From Behind by an Unknown Motorcycle: Gauhati HC Finds Composite Negligence, Makes Insurer Pay and Raises Interest to 9%
Read article ↗
Court News
Man Electrocuted by Live Earthing Wire Near Pond: Chhattisgarh HC Holds Power Company Strictly Liable, Upholds ₹11.69 Lakh Compensation
Read article ↗
Court News
FIR and Charge-Sheet Are Not Proof of Cruelty: Jharkhand HC Sets Aside Divorce Decree, Allows Wife’s Appeal
Read article ↗
Court News
CISF Constable Dismissed Without Enquiry in 2009: Manipur HC Quashes Dismissal, Orders Reinstatement With All Benefits
Read article ↗
Court News
Bank’s 11-Year Pension Error Can’t Be Recovered From a 94-Year-Old Widow: Patna HC Dismisses SBI’s Appeal
Read article ↗