Court News
An Apology Is No Substitute for Due Care: Supreme Court Expunges Madras HC’s Remarks Against Former Chennai Police Commissioner, but Detention Order Stays Quashed
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Court News
₹21 Crore Ex Parte Decree: Supreme Court Lets Defendant Seek Setting Aside on Deposit, Says ₹75 Lakh Must Stay With the Court, Not Go to the Plaintiff
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Court News
Wife Died in Toronto, Canadian Police Found No Foul Play: Supreme Court Quashes Dowry Death FIR Against Husband, Says Wedding and Diwali Gold Is Not Dowry
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Court News
‘Rehabilitation Delayed Is Rehabilitation Denied’: Supreme Court Sets Nationwide Timelines for Freed Bonded Labourers — Release Certificate in 24 Hours, Aid in 7 Days
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Court News
Flat Promised in 2012, Offered in 2017 Without an OC: Allahabad High Court Says RERA Delay-Interest Claim Has No Limitation, Rejects Builder’s NGT ‘Zero Period’ Plea
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Wife’s Own Mother and Brother Testified for the Husband: Allahabad High Court Grants Divorce, Says Forcing Him to Abandon His Widowed Mother Is Cruelty
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Court News
NHAI Valued Converted Residential Land as ‘Dry Land’: Karnataka High Court Upholds Higher Compensation for NH-169 Widening Near Mangaluru
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Court News
Worked on Muster Roll Since the 1990s, Regularised in 2004: Delhi High Court Says Old Pension Scheme, Not NPS, Applies to Two Retired DUSIB Staff
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Being the Father Is Not Enough: Madras High Court Lets Six-Year-Old Stay With Maternal Grandparents After Mother’s Death, Sets Father’s Visits
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CRPF Husband Earning Over ₹1 Lakh, Family Court Gave Wife ₹7,000: Tripura High Court Raises Maintenance and Makes It Payable From the Date of Application
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Court News
From ₹11,000 to ₹99,300 a Decimal: Jharkhand High Court Multiplies Compensation for Farmers Whose Land Went Into NH-23 Widening
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Court News
Light Boys and Studio Boys Since the 2000s: Bombay High Court Says FTII Was Their Real Employer, Orders It to Take Seven Workers Back as Regular Staff
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