Key Wills Judgement
Opening Companies Abroad: Legal Lessons for Indian Entrepreneurs
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,956 articles
Key Wills Judgement
Defending a Will in Court: Lessons from Supreme Court Precedents
Read article ↗
Key Wills Judgement
Leela Rajagopal & Ors. v. Kamala Menon Cocharan (2014): Supreme Court’s Holistic Approach to Suspicious Wills
Read article ↗
Key Wills Judgement
Mahesh Kumar (Dead) by LRs v. Vinod Kumar & Ors. (2012): Supreme Court Clarifies Proof of Wills Amid Suspicion
Read article ↗
Key Wills Judgement
Balathandayutham & Anr. v. Ezhilarasan (2010): Supreme Court’s Stern Reminder on Proof of Wills
Read article ↗
Key Wills Judgement
K. Laxmanan v. Thekkayil Padmini & Ors. (2008): A Landmark Ruling on Suspicious Wills and Gift Deeds
Read article ↗
Key Wills Judgement
Suicide Pact and Abetment: Legal Liability of Survivors
Read article ↗
Story
Letter of Intent and Arbitration: Supreme Court Clarifies
Read article ↗
Story
Title Suit Barred by Constructive Res Judicata (re-litigation): Supreme Court Clarifies
Read article ↗
Story
Court Cannot Substitute Authority’s Discretion: Supreme Court on Extraordinary Pension
Read article ↗
Key Wills Judgement
Land Acquisition Lapses Without 80% Compensation: J&K&L High Court
Read article ↗
Story
How to Pay 0% Corporate Tax in Dubai Legally, Advantage Indian Entrepreneur Can Grab
Read article ↗