Court News
Supreme Court Shields Wives from Prosecution Under Dowry Law
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36 articles
Court News
Supreme Court Rejects Suspicious Will in Leela vs Muruganantham, Upholds Heirs’ Rights
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Court News
Delhi High Court: Clean Toilets Are Basic Workplace Right, Quashes Action Against Jamia Professor
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Supreme Court Declares Age Limit for Maternity Benefits Unconstitutional
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MP High Court: Long Separation and Financial Instability Amount to Mental Cruelty, Divorce Granted on Irretrievable Breakdown
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Supreme Court: Husband Must Maintain Ex-Wife Even If She Is Educated or Supported by Parents
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Supreme Court Declares Maternity Leave a Fundamental Right, Rejects Two-Child Norm
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Jharkhand High Court: Concealing Pre-Marital Live-In Relationship Is Fraud, Marriage Annulled
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Orissa High Court: Wife’s Succession Rights Override Bank Nominee in Property Disputes
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Why September 9, 2005, Changed Daughters’ Rights in HUF Property Forever
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Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
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Court News
Kerala High Court: Hindu Wife Can Claim Maintenance Against Husband’s Property Even If Sold
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