Court News
‘Gold Digger’ Label Has No Place: Madras High Court Upholds ₹6.14 Lakh Child Expenses, Says a Working Mother Doesn’t End the Father’s Duty
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38 articles
Court News
Contract Consultant Gets 180 Days’ Maternity Benefit: Rajasthan HC Says Nature of Employment Alone Cannot Defeat the Right
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Court News
Supreme Court Redefines Rights: Consent, Dignity, and Protection for Sex Workers
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Court News
Sex Trafficking Crackdown: Supreme Court’s Nationwide Victim Protection Plan
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Court News
Rising Digital Sexual Threats: How Indian Law Tackles Revenge Porn, Deepfakes, and Cyber Harassment
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Court News
Supreme Court Expands Criminal Intimidation: Threats to Upload Private Videos Now Punishable
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Court News
Supreme Court Expands ‘Shared Household’ Definition Beyond Husband’s Property
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Court News
Delhi HC Rules: No Permanent Housing Right for Daughter-in-Law
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Court News
Vineeta Sharma Case: Supreme Court Cemented Daughters’ Equal Coparcenary Rights
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Court News
No Share in Property Sold by Father: Supreme Clarification on Daughters’ Rights
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Court News
Delhi HC Acquits Man in Adultery Case: Section 497 IPC Invalid Retrospectively
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Court News
Habeas Corpus Not a Tool for Family Control: Karnataka HC
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