Court News
Paid the RTI Fee, Got No Information and No Hearing: Telangana High Court Orders Information Commission to Decide Appeals in Four Weeks
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34 articles
Court News
Married in November, Apart Within Days: Telangana High Court Waives One-Year Wait So Young Couple Can File for Mutual Divorce
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Court News
Child’s Passport Applied Without Father’s Name: Telangana High Court Drops Cheating Charges Against Mother but Lets Passports Act Case Go On
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Court News
Flats Built in the Apartment’s Parking Area? Telangana High Court Says an Old Civil Decree Can’t Stop GHMC From Acting
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Court News
Two Wills, Rival Claims, One Mutation: Telangana High Court Says RDO Cannot Treat a Representation as an Appeal, Restores Land Records and Sends Title Fight to Civil Court
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Court News
Boycott Call Is No Licence to Block a Lawyer at the Court Gate: Telangana High Court on Bar Strikes and the Harish Uppal Exception
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Court News
No Section 125 Duty on a Mother-in-Law: Telangana High Court Quashes Widowed Daughter-in-Law’s Maintenance Case Against Her
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Court News
Understanding Inherited Liability: Limits and Protections in Indian Law
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Court News
Telangana HC Rules: Customers Not Traffickers Under Section 370 IPC
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Court News
Telangana High Court's Landmark Ruling on Matrimonial Fraud
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Court News
Telangana HC Upholds Strict PG Exam Rules
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Court News
Telangana High Court Quashes ‘Psychic Disorder’ Label: Trial Court Rebuked for Stigmatic Order
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