Court News
Letters, Photos and Joint Accounts Do Not Prove a Hindu Marriage: Telangana High Court Rejects Restitution Claim Against Already-Married Man
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34 articles
Court News
Inamdars’ Heirs Lose Bid to Cancel Tenants’ Occupancy Certificates on 72 Acres: Telangana High Court Says Possession on 1 November 1973 Decides
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Court News
More Than 500 Cognizance Orders Set Aside This Year: Telangana High Court Flags ‘Rubber Stamp’ Orders by Magistrates, Orders Judicial Academy Training
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Court News
Rs. 11.75 Lakh Fees Unpaid, Certificates Held Back: Telangana High Court Orders Medical College to Return MBBS Graduate’s Originals in One Week
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Court News
Alleged Adultery, a Suicide Attempt and Missing Gold, but No Witnesses: Telangana High Court Refuses Divorce After 16 Years, Says Allegations Must Be Proved
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Court News
Probationer Judge’s Discharge Upheld: Telangana High Court Says Conduct in Training Bears on Suitability, Later Acquittal Does Not Undo It
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Court News
Claimed Half of ‘Ancestral’ Land, Couldn’t Prove It Was Ancestral: Telangana High Court Ends 28-Year-Old Appeal by Dismissing Partition Suit
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Court News
Rider Had No Licence, but the Widow Still Gets Paid: Telangana High Court Orders Insurer to Pay First and Recover From Owner
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Court News
Driver’s Licence Lost in the Accident: Telangana High Court Says Not Producing It Doesn’t Prove He Had None, Insurer Must Pay ₹7.68 Lakh
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Court News
Divorce Granted on a ₹2.5 Crore Promise, Then Alimony Cheques Bounced: Telangana High Court Sends Ex-Husband to Six Months’ Jail for Contempt
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Court News
Wife Who Is a Qualified Doctor Denied ₹1.77 Lakh a Month: Telangana High Court Upholds Refusal of Interim Maintenance Under Section 24 HMA
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Court News
Irretrievable Breakdown Is Not a Ground Under the Hindu Marriage Act: Telangana High Court Sets Aside Divorce Granted to Retired Air Force Officer
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