Court News
SC Clears Reliance of Fraud in RPL Futures Case, Sets Aside ₹447 Crore Order
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338 articles
Court News
Supreme Court Narrows Scope of Section 33 Arbitration Act: Only Clerical Corrections Allowed
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Court News
Sex Trafficking Crackdown: Supreme Court’s Nationwide Victim Protection Plan
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Court News
Liberty Beyond Bureaucracy: Supreme Court’s ₹11 Lakh Compensation for Illegal Detention
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Court News
Misuse of Matrimonial Laws: Supreme Court’s Warning and the Need for Reform
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Court News
Supreme Court’s Dalal Estate Verdict Redefines Probate Jurisdiction in India
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Court News
Supreme Court Upholds Landowners’ Right to Statutory Compensation Under MRTP Act, Rejects BMC’s Waiver Clause
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Court News
Vineeta Sharma Case: Supreme Court Cemented Daughters’ Equal Coparcenary Rights
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Court News
Why ‘One-Size-Fits-All’ Fails in Property Law
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Court News
Supreme Court Clarifies Co-Owner Rights: Eviction Suits Valid Across Rent Control Regimes
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Court News
Supreme Court Affirms Co-Owner Rights: Eviction Suits Valid Without Exclusive Title
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Court News
Supreme Court Clarifies Remission Law: Heinous Crimes Alone Not Enough to Deny Release
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