Court News
Supreme Court Stays High Court Order on Coast Guard Retirement Age, Directs Expert Panel Review
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37 articles
Court News
Supreme Court Clarifies: High Courts Cannot Disturb Finality of Apex Court Orders
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Court News
Orissa High Court Quashes Order Allowing 50 Police Officers to File Property Declarations Late
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Court News
Calcutta High Court Quashes Salary Recovery Against Indian Museum Employee After 20 Years
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Court News
Madras High Court Declares Consideration for Promotion a Fundamental Right
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Court News
Supreme Court Orders Regularization of Income Tax Casual Workers
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Court News
Supreme Court Upholds Retrospective Pay Hike for Delhi HC Law Researchers, Dismisses Delhi Govt Plea
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Court News
Andhra Pradesh HC Quashes Reappointment of Animal Husbandry Director Beyond Retirement Age
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Court News
Supreme Court: Disability Pension Arrears Cannot Be Restricted to Three Years, Full Benefits Must Be Paid
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Court News
Supreme Court Dismisses Punjab & Haryana High Court’s Petition on Compulsory Retirement of District Judge
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Court News
Punjab & Haryana High Court: Ex-Serviceman Re-Employed on Contractual Basis Not Entitled to Civil Pension
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Court News
Delhi High Court: PSU Employee’s Tweets Alleging Corruption Amount to Misconduct, But Removal Too Harsh
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