Key Wills Judgement
Mathew Oommen v. Suseela Mathew: Supreme Court Upholds Authenticity of Handwritten Will
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17 articles
Key Wills Judgement
Gurdev Kaur & Others v. Kaki & Others: Supreme Court Bars High Court from Re-Appreciating Facts Under Section 100 CPC
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Court News
Supreme Court Restores Validity of Will in Gopal Krishan vs Daulat Ram, Clarifies Section 63(c)
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Court News
Supreme Court Declares Suspicious Will Invalid in Lilian Coelho vs Myra Coalho, Protects Heirs’ Rights
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Court News
Moturu Nalini Kanth v. Gainedi Kaliprasad: Supreme Court Upholds Dismissal of Adoption and Will Claim
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