Court News
Succession Certificates in Court: Key Supreme Court Precedents
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Civil Law IndiaClear topic ×
31 articles
Key Wills Judgement
Guarding the Estate: Judicial Protection of Deceased’s Property
Read article ↗
Key Wills Judgement
Wills, Gift Deeds, Family Settlements, and Title Suits — Untangling Property Law
Read article ↗
Court News
Parsi Intestate Succession: Division Rules Explained
Read article ↗
Court News
Parsi Succession: Special Rules for Intestacy
Read article ↗
Court News
Who Gets What: The Law of Intestate Distribution
Read article ↗
Court News
Widow’s Share in Intestate Property: The Law Beyond Parsis
Read article ↗
Key Wills Judgement
When No Will Speaks: The Law of Intestate Succession Succeeds
Read article ↗
Court News
Declaratory Decrees Stand Firm, Even Without Execution, rules Supreme Court
Read article ↗
Court News
Madras HC: Defamation Stigma Survives Death; Legal Heirs Can Continue Appeal
Read article ↗
Key Wills Judgement
Supreme Court: Show Cause Notices Can Be Challenged in Writ Jurisdiction in Exceptional Cases
Read article ↗
Key Wills Judgement
Supreme Court Upholds Eviction for Rent Default in Meera Devi vs Dinesh Joshi
Read article ↗