Court News
Son Sued Father’s Buyers for Half the Land: Supreme Court Says Property Father Got in a Partition Is His Own, Not Coparcenary
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Court News
‘C’ Grades for Four Years: Supreme Court Upholds Compulsory Retirement of Two Chhattisgarh Clerks, Rejects ‘Others Were Spared’ Plea
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Court News
30-Year Bhakra-Beas Power Fight Ends: Supreme Court Orders Punjab and Haryana to Give Himachal 13,066 Million Units Over 20 Years
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Court News
Debtor’s Own Balance Sheets Kept the Claim Alive: Supreme Court Revives Contractor’s 2014 Suit Over 2000–2003 Bills
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Court News
Hit by a Stone Thrown at Her Train in 2011: Kerala High Court Doubles Passenger’s Railway Compensation to ₹1.6 Lakh With Interest From the Accident Date
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Court News
Promoted, Confirmed, Then Reverted After Five Years: Chhattisgarh High Court Upholds Cancellation of Tainted State Tax Inspector Exam
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Court News
Charged in 2004 for Asking to Form a Police Association: Madras High Court Quashes Proceedings, Orders Retired Policeman’s Pension Dues in 12 Weeks
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Court News
No Number Plate Is a Traffic Offence, Not Cheating: Karnataka High Court Quashes BNS Case Against Bengaluru Biker, Imposes ₹1,500 Fine Instead
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Court News
Sleeping on the Middle Berth After 6 AM? Madras High Court Upholds Railway Rule on Berth Timings, Says Sick Passengers Can Ask Staff for Help
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Court News
Land Taken for Railways in 1989, Job Promised to Husband Who Grew Too Old: Patna High Court Orders Railways to Reconsider Son’s Claim
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Court News
Claimed Half of ‘Ancestral’ Land, Couldn’t Prove It Was Ancestral: Telangana High Court Ends 28-Year-Old Appeal by Dismissing Partition Suit
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Court News
One Day Short of 15 Clear Days: Orissa High Court Quashes No-Confidence Motion Against Sarpanch, Says Notice Period Runs From Dispatch
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