Court News
Supreme Court Allows Final-Year Law Students to Take AIBE Twice a Year: Major Relief for Aspiring Lawyers
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306 articles
Court News
Supreme Court: Challenging Trial Court Orders Is Not Trial Delay
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Court News
Supreme Court Petition: Wife Seeks to Stop Husband’s Divorce Case in USA
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Court News
Supreme Court Says Cricket Bodies Must Be Run by Ex-Cricketers, Not Non-Experts
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Court News
Supreme Court Grants Anupam Mittal Protection in Fraud Case
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Court News
Supreme Court Warns High Courts: End Delays in Delivering Judgments
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Court News
Supreme Court to Decide if CCI Can Probe Competition Issues in Patent Disputes
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Court News
Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency
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Court News
Supreme Court Grants Bail in Pune Porsche Blood Sample Tampering Case After 18 Months Custody
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Court News
Supreme Court: Bail Cannot Be Cancelled Solely on Oral Dying Declaration, Upholds Allahabad HC Order
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Court News
Supreme Court Upholds UGC Norms in Puducherry VC Appointment, Allows Dr. S. Mohan to Continue till End of Tenure
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Court News
Supreme Court Restores Compensation Award for Innocent Landowner in Railway Project Case
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