Court News
Kerala High Court Allows Extraction of Gametes from Brain-Dead Man for Wife’s Future Use
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Court News
Supreme Court to Decide: Must Foreign Employees in India Contribute to EPF?
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Court News
Haryana Government Refuses Prosecution Sanction Against Ashoka University Professor Ali Khan Mahmudabad
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Kerala High Court Mandates Local SHO in Bank Account Defreezing Pleas: Fraud Prevention at Core
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Amrutanjan Appeals Against Temple Property Arrears Order: Lease Dispute with Kapaleeswarar Temple Deepens
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Delhi Race Club Faces Eviction: Lease Dispute Over 53 Acres Intensifies
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Apartment Registration & Acquisition Dates Decide Long-Term Capital Gains Tax: New Rules on Property Indexation Explained
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ITAT Upholds Reliefs for Reliance Retail: AJIO Marketing Expenses Allowed as Revenue
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Madhya Pradesh High Court Quashes FIR Against Army Officer: False Promise of Marriage Allegation Not Tenable
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Supreme Court Upholds Conviction of Excise Inspector in 35-Year-Old Bribery Case, Reduces Sentence Due to Age
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Kerala High Court Cracks Down on Delays: Home Secretary Summoned Over Mediator Fees and Victim Compensation
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Bombay High Court Denies Bail in Cyber Trafficking Case: Serious Offence of Exploiting Indian Youth for Overseas Fraud
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