Court News
Seven Prosthetic Limbs for a Lifetime: Supreme Court Awards ₹26 Lakh to Amputee Truck Driver, Rejects ‘Abysmally Low’ Government Rates
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Court News
Inflation Hits Pensioners Equally: Supreme Court Holds KSRTC’s Lower Dearness Relief Hike for Retired Staff Arbitrary
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Court News
65 Days of Marriage, 40+ Court Cases: Supreme Court Dissolves Marriage Under Article 142 Despite Husband’s Objection, Says Courts Are Not a Battlefield
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Court News
Bought Land During a Pending Suit? Supreme Court Orders Possession to 1990 Decree-Holder, Says ‘Troubles of a Litigant’ Must End
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Court News
Rented Out Your Flat? You Are Still a ‘Consumer’: Supreme Court Restores Gurgaon Homebuyers’ Complaint Against MGF Developers
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Court News
Judged by the Wrong Yardstick: Supreme Court Grants Pension to IAF Short Service Officers Denied Permanent Commission in 2019–2021
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Court News
Builder Under Insolvency, Decree Unpaid: Supreme Court Says Homebuyers Cannot Execute NCDRC Order Against Directors Who Were Never Parties
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Court News
Doctor Died During the Case? Supreme Court Says His Legal Heirs Can Be Brought on Record — But Only His Estate Can Be Made to Pay
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Court News
Fake Law Degree, Hidden Criminal Cases: Supreme Court Cancels Bail and Recommends Mandatory Disclosure of Antecedents in Every Bail Plea
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Court News
Absconding for Years, Then Seeking Parity? Supreme Court Cancels Anticipatory Bail of Murder Accused, Says Co-Accused’s Acquittal Is No Ticket
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Court News
Will That Cut Out the Widow Fails: Supreme Court Restores Her Ownership, Says High Court Overstepped in Second Appeal
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Court News
Decades as Postal Night Guards, Never Regularised: Supreme Court Says Temporary Status Casual Labourers Still Get Pension
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