Court News
Delhi High Court: Subsequent Bail Plea Must Go to Same Judge
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Court News
Supreme Court Issues Contempt Notice to DoPT Secretary Over ITAT Appointment Delay
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Court News
Supreme Court Upholds SEBI Nod for WeWork India IPO
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J&K High Court: No Monthly Maintenance for Wife Living Separately by Consent
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Supreme Court Forms 9-Judge Bench to Decide ‘Industry’ Definition Under Labour Law
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Supreme Court: Settlement Cannot Stop Police from Acting on Crime
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Bombay High Court Sets Aside Pune Order in Runwal Enterprises Property Dispute
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Carmel Convent Tree Mishap: High Court Warns Chandigarh Administration Over Delay in ₹1.5 Crore Compensation
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Supreme Court Rejects West Bengal Plea: NIA Probe in Beldanga Violence to Continue
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Allahabad High Court: Consensual Intimacy Cannot Be Retrospectively Branded as Rape
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CESTAT Quashes Service Tax Demand Against IBM India: Warranty Reimbursements Not Taxable
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Court News
Madras High Court Warns Kochadaiiyaan Producer of Jail Term Over Cheque Bounce Case
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