Court News
Amrutanjan Appeals Against Temple Property Arrears Order: Lease Dispute with Kapaleeswarar Temple Deepens
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Property Law IndiaClear topic ×
188 articles
Court News
Madras High Court: Registering Authority Cannot Usurp Civil Court Powers
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Court News
Gujarat High Court Quashes Suo Motu Land Proceedings
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Court News
Gujarat High Court Declares Fraudulent Mutation Entry Void
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Court News
Supreme Court: Homebuyers Cannot Switch from RERA to Consumer Forum
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Court News
Delhi High Court: Possession Without Lawful Title Is Only a Shadow of Right
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Court News
Allahabad High Court Orders Action Against Ghaziabad Trial Judge for Passing Void Decree Against Deceased Person
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Court News
Supreme Court Quashes Cheating FIR in 11-Year-Old Kanpur Land Dispute: Declares It a Civil Matter
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Court News
New Income Tax Draft Rules: No PAN Needed for Property Deals Below ₹20 Lakh from April 1
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Court News
Madras High Court: Grandparents Not Included in “Family” Under Stamp Act
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Court News
Supreme Court Clarifies: Unchallenged Will Enough for Land Mutation
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Court News
Calcutta High Court Restores Eviction Decree, Says Landlord’s Occupation as Licensee Doesn’t Bar Eviction for Own Use
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