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Delhi ITAT Sets Evidentiary Standards in Black Money Act Ruling

Supreme Court Clarifies Limits on Article 131 Jurisdiction for Statutory Bodies

Supreme Court Upholds Karnataka HC's Child Custody Visitation Framework

Supreme Court Upholds Personal Autonomy in Medical Exam Resistance Case

Smart Vacuum Case: Legal Clash Between Privacy and Marital Fidelity

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Goa Court Ruling Sparks Debate on Marital Rape in India

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Supreme Court Upholds Natural Justice in Criminal Proceedings

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Supreme Court Upholds Eviction Powers Under Senior Citizens Act

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Patna High Court Protects Deed Writers from Unjust Fraud Charges

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Karnataka High Court Clarifies Legal Duties Under BNS and Repealed Statutes

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ITAT Grants Retrospective Tax Relief for Non-Government Retirees

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Gujarat High Court Warns Against AI Hallucinations in Tax Orders