Court News
Supreme Court Reiterates: Bail Cannot Be Made Conditional on Monetary Deposits
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Court News
Supreme Court Quashes Madras HC Bail Condition: No Forced Marriage for Accused
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Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
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Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
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Court News
Karnataka High Court Refuses to Quash FIR in Voyeurism Case: ‘No Woman Is Safe’
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Court News
Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected
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Court News
Delhi High Court: Police Cannot Freeze Bank Accounts Without Court Approval
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Court News
Delhi Court Uses ‘John Doe’ Injunction to Block Anonymous Online Defamation Against Guruji Ka Ashram Trust
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Court News
Supreme Court Declares Maternity Leave a Fundamental Right, Rejects Two-Child Norm
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Court News
Rajasthan High Court: Lawyers Cannot Strike, Boycott Violates Litigants’ Right to Justice
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Court News
Madras High Court Blocks Tamil Nadu’s Student Data Collection Drive, Calls It Privacy Violation
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Court News
Delhi High Court: Forcing Accused to Cross-Examine Without Lawyer Vitiates Trial, Violates Fair Justice
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