Court News
Delhi High Court Calls for More Judges to Handle MCOCA Cases, Seeks Administrative Action
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304 articles
Court News
Delhi High Court Hears Debate: Can Chartered Accountants and Company Secretaries Appear Before Tribunals?
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Court News
Delhi High Court Reviews Amrit Wilson’s OCI Card Cancellation, Says India Cannot Be Maligned Abroad
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Delhi High Court Bars Ilaiyaraaja from Using Saregama’s Musical Works
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Supreme Court Upholds Retrospective Pay Hike for Delhi HC Law Researchers, Dismisses Delhi Govt Plea
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Court News
Digital Lok Adalat Launched in Delhi: A Faster Way to Settle Traffic Challans
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Court Clarifies Scope of Industrial Disputes Act in Reinstatement Cases
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Court News
Delhi High Court Dismisses Revenue Appeals on India–Switzerland Tax Treaty: Clarifies Limitation in Assessments
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Raja Ravi Varma’s Last Painting ‘Kadambari’ in ₹100-Crore Ownership Dispute: Delhi High Court Steps In
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Court News
Delhi High Court Rejects 81-Year-Old Woman’s Plea to Re-Enter Matrimonial Home, Clarifies Limits of Domestic Violence Act
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Delhi High Court: Mother’s Right to Education Abroad Cannot Be Curtailed by Custody Disputes
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Court News
Delhi High Court Allows Early Mutual Divorce, Says Non-Consummated Marriage Causes Exceptional Hardship
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