Key Wills Judgement
Dondapati Narayana Reddy v. Duggireddy Venkatanarayana Reddy & Others — Supreme Court Favors Substantive Justice Over Procedural Rigidity
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Substantive JusticeClear topic ×
5 articles
Court News
Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected
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Court News
Karnataka High Court: Pleadings Can Be Amended Anytime; Proviso Cannot Override Main Rule
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Court News
Calcutta High Court: Illness of Firm’s Partner Valid Ground for Delay in GST Appeals
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Court News
Supreme Court: Omissions in Chief Examination Can Be Cured in Cross-Examination
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