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Court News

NEET-UG Paper Leak: CBI Unravels Coaching-Middlemen Nexus Spread Over Latur, Pune & Sikar

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Can a 90-Year-Old Parsi Doctor Adopt His 43-Year-Old Caretaker?

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CBI Storms Real Estate Sector

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CBI Arrests Key Accused in ₹20,000 Crore Bitcoin Scam

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Shine City Scam: Promoter Rashid Naseem Arrested in Dubai, ED Steps Up Asset Confiscation Drive

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Supreme Court Told No Conversion Angle in Tamil Nadu Schoolgirl’s 2022 Suicide, CBI Finds Harassment by Hostel Warden

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Supreme Court Bars Anil Ambani from Leaving India, Orders SIT Probe into ₹40,000 Crore Bank Fraud

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CBI Cracks Global Digital Fraud Network in Major Operation

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Supreme Court Steps in After Senior Citizen Loses ₹22.92 Crore in Digital Arrest Scam, Seeks Preventive Guidelines

Delhi Man Booked for Misusing PM Modi’s Name: Understanding Impersonation Laws and How to Stay Safe

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Supreme Court grants bail to DHFL promoters in ₹57,000 crore bank fraud case

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Supreme Court Orders CBI Probe into Digital Arrest Scams, Directs States to Cooperate