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    • Advocate Shailender Singh Solanki

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
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    • Advocate Kapil Kishore Kaushik

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Administrative Law
      Consumer Protection
      Child Custody
      Family Law
      Court of Practice
      District Court Tis Hazari
      Delhi High Court
      Central Administrative Tribunal (CAT) Delhi
      Debt Recovery Tribunal (DRT), Delhi
      Armed Forced Tribunal (AFT) Delhi
      District Court Rohini
      District Court Karkardooma
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    • Advocate J. H. JAFRI JAFRI

      Experience : 30 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate idresh ahemad

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Consumer Protection
      Court of Practice
      Delhi High Court
      Supreme Court Of India
      District Court Tis Hazari
      District Court Rohini
      District Court Karkardooma
      District Court Patiala House
      District Court Saket
      District Court Dwarka
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    • Advocate manish Bhardwaj

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Constitutional Law
      Civil Law
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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