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    • Advocate Nagender Vashisht

      Experience : 22 Years
      City : New Delhi , Delhi
      Area of Expertise
      Banking & Finance
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate YERRAMSETTY SREENIVASULU

      Experience : 17 Years
      City : Anantapur , Andhra Pradesh
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      City Civil Court (Hyderabad)
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    • Advocate SANDEEP SAINI

      Experience : 11 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Family Law
      Consumer Protection
      Cheque Bounce
      Civil Law
      Accident & Injuries
      Motor Vehicle Acts & Rules
      Divorce & Alimony
      Child Custody
      Court of Practice
      Delhi High Court
      Family Court, Delhi
      National Consumer Disputes Redressal Commission
      National Green Tribunal
      Debt Recovery Tribunal (DRT), Delhi
      District Court Saket
      District Court Tis Hazari
      District Court Rohini
      District Court Patiala House
      District Court Dwarka
      Supreme Court Of India
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    • Advocate Hardayal Singh

      Experience : 15 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Banking & Finance
      Administrative Law
      Consumer Protection
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Dwarka
      District Court Tis Hazari
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate MANAS BEHERA

      Experience : 17 Years
      City : Cuttak , Orissa
      Area of Expertise
      Commercial Law
      Banking & Finance
      Court of Practice
      Orissa High Court
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