High Courts07 Aug 2026
The Divisional Manager, National Insurance Company Ltd. Vs Dawa Lhamu Sherpa & Ors.
Sikkim High Court · (2026) 08 SIK CK 5237
Motor Vehicles Act, 1988-Section 173, 171
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 964 of 61,576
High Courts07 Aug 2026Disposed Of
Smt. Palle Saritha Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5778
Constitution of India-Article 226, 14, 21, 300-AGreater Hyderabad Municipal Corporation Act 1955-Section 635CPC-Section 151
High Courts07 Aug 2026Allowed
Hari Priya Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5779
Constitution of India-Article 226, 14, 21 and 300-ACPC-Section 151
High Courts07 Aug 2026Disposed Of
Syed Waseem Ullah Hussaini & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5780
Bharatiya Nyaya Sanhita, 2023-Sections 118(2), 126(2), 351(2), 352, 3(5), 115(2), 292Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 35(3)
High Courts07 Aug 2026Disposed Of
Police Madhusudhan Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5781
Constitution of India-Article 226CPC-Section 151
High Courts07 Aug 2026
Challa Vamshi Chand Reddy Vs D.K. Aruna @ Arundhathi & Ors.
Telangana High Court · (2026) 08 TEL CK 5782
Representation of the People Act, 1951-Sections 33, 33 A, 34, 80, 80A, 81, 83(1)(a & b), 83(1), 83(2), 84, 100(1)(b), 100(1)(d)(i), 100(1)(d)(iv), 101, 123Conduct of Election Rules, 1961Rules to Regulate the Trial of Election Petitions under the R.P. Act
High Courts07 Aug 2026Disposed Of
M/s. Spectrum Biocides India Private Limited Vs The Assistant Commissioner Of Central Tax & Ors.
Telangana High Court · (2026) 08 TEL CK 5783
Constitution of India-Article 226IGST-Section 74SGST-Section 74
High Courts07 Aug 2026
Sri Gulab Chand Bhati Vs Sri Harish Kumar Oza & Ors.
Telangana High Court · (2026) 08 TEL CK 5784
Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 12(1), Schedule VI
High Courts07 Aug 2026Allowed
M/s. Gokul Constructions & Anr. Vs M. Tirupalaiah & Anr.
Telangana High Court · (2026) 08 TEL CK 5785
Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 21, 9, 16
High Courts07 Aug 2026Disposed Of
Rafia Begum Vs M/s. Step Construction Consultants & Ors.
Telangana High Court · (2026) 08 TEL CK 5786
Arbitration and Conciliation Act, 1996-Section 11(6)Consumer Protection Act, 2019
High Courts07 Aug 2026Disposed Of
Sri Naveen Sanghi Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5787
Electricity Act, 2003-Section 135Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 35(3)
High Courts07 Aug 2026Disposed Of
K. Padmavathi & Anr. Vs The State Of Telanagana & Ors.
Telangana High Court · (2026) 08 TEL CK 5788
Greater Hyderabad Municipal Corporation Act, 1955Constitution of India-Article 226CPC-Section 151
High Courts07 Aug 2026Allowed
Daravath Ravi & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5789
IPC-Section 420Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts07 Aug 2026Disposed Of
Basa Sathyanarayana Rao & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5790
BNSS-Section 528PCR Act
High Courts07 Aug 2026Allowed
Syed Wajed Shah @ Aleem & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5791
Bharatiya Nyaya Sanhitha, 2023-Section 318(4)Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts07 Aug 2026Allowed
Anil Kumar Mala Anil & Ors. Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5792
IPC-Section 420Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts07 Aug 2026Dismissed
Biyya Lingaiah Vs The Government Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5793
National Highways Act, 1956-Section 3A, 3DConstitution of India-Articles 21, 300-ACPC-Section 151
High Courts07 Aug 2026Allowed
Mohammad Farhan Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5794
Indian Penal Code-Section 420Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528
High Courts07 Aug 2026Disposed Of
Singamsetty Durga Rao & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5795
Bharatiya Nyaya Sanhita, 2023-Section 85BNSS-Section 528, 35(3)Cr.P.C.-Section 41-A
High Courts07 Aug 2026Allowed
Yellanki Veeranna & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5796
BNSS, 2023-Section 528Essential Commodities Act, 1955-Sections 6-A, 7IPC-Section 420