Indian Penal Code-Sections 414, 171(B), 171(C), 171B, 171CThe Representation of the People Act, 1951-Section 123Code of Criminal Procedure-Section 482

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High Courts07 Aug 2026Allowed

Dr. Birendra Prasad Saha Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2456

Indian Penal Code-Section 341, 323, 504, 406, 405Code of Criminal Procedure-Section 482

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High Courts07 Aug 2026Disposed Of

Rakesh Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2457

essential commodities ActBTSO, 2016-Clause 5(iv)

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High Courts07 Aug 2026Allowed

Bigan Singh & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2458

Indian Penal Code-Sections 415, 420, 464, 468, 471

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High Courts07 Aug 2026Dismissed

Shankar Yadav & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2459

Code of Criminal Procedure, 1973-Section 482, 319, 319(1), 319(4), 319(4)(a), 319(4)(b), 207/208Indian Penal Code-Sections 302, 328 and 34Constitution of India-Articles 20 and 21

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High Courts07 Aug 2026Allowed

Kislay Kumar Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2460

Indian Penal Code-Sections 409, 406, 120(B), 467, 468, 471, 420, 34Code of Criminal Procedure-Section 482Constitution of India-Article 226

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High Courts07 Aug 2026Allowed

Prakash Chandra Dixit & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2461

Indian Penal Code-Sections 147, 148, 323, 354A, 341, 324, 307, 379, 447, 354, 34, Sub-section (1), 354A (2), 354(A)Cr.P.C.-Section 482

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High Courts07 Aug 2026Allowed

Vijay Singh @ Vijay Kumar & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2462

Indian Penal Code-Section 498A/34, 498A

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High Courts07 Aug 2026Allowed

Prem Shanker Yadav & Ors. Vs State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2463

Indian Penal Code-Section 498A, 302, 201/34, 304(A)Hindu Marriage Act-Section 13Cr.P.C.-156(3)

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High Courts07 Aug 2026Dismissed

Raghav Kumar Choudhary @ Raghav Kumar Chaudhary Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2464

Indian Penal Code-Sections 341, 323, 498A, 34Dowry Prohibition Act-Section 3/4

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High Courts07 Aug 2026Disposed Of

Putul Kumar @ Arvind Kumar Vs The State Of Bihar

Patna High Court · (2026) 08 PAT CK 2465

Indian penal Code-Section 302/34Arms act-27

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High Courts07 Aug 2026Dismissed

Subhash Nivrutti Bhosale Vs The State Of Maharashtra

Bombay High Court · (2026) 08 BOM CK 2334

IPC-Section 302, 498A and 306CrPC-Section 428, 313Evidence Act, 1872-Section 106

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High Courts07 Aug 2026Partly Allowed

Sharadchandra Shrikant Patil Vs. State Of Maharashtra & Ors.

Bombay High Court · 2022 INSC 1261

Maharashtra Public Universities ActAll India Council for Technical Education Act, 1987-Section 23(1), 10(1), 10(5)All India Council for Technical Education (Pay Scales, Service Conditions and Qualifications for the Teachers and other Academic Staff in Technical Institutions (Degree) Regulation) 2010

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High Courts07 Aug 2026Dismissed

Madhuri Kumari & Ors. Vs Mukti Narain Singh & Ors.

Patna High Court · 2026 INSC 211

Code of Civil Procedure-Section 96, Order XLI Rule 27, 105, 100, 41 Rule 27Code of Criminal Procedure-Sections 144, 145Indian Evidence Act, 1872-Section 58, 61, 63

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High Courts07 Aug 2026Allowed

Shayam Mohan Choudhary & Ors. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 2467

Indian Penal Code-Sections 341, 323, 504, 498-A r/w 34, 498A, 504 R/W 34Dowry Prohibition Act-Sections 3 and 4

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High Courts07 Aug 2026Disposed Of

Kumari Vidya Shree A. N. Vs Registrar (Evaluation) Bengaluru North University & Ors.

Karnataka High Court · (2026) 08 KAR CK 2201

Constitution of India-Article 226 & 227

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High Courts07 Aug 2026Allowed

Jabina Vs The State Of Karnataka & Ors.

Karnataka High Court · (2026) 08 KAR CK 2200

Constitution of India-Articles 226 and 227Cr.P.C-Section 439

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