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High Courts07 Aug 2026Allowed

Jivaraj Ravaji Gandhi Vs Solapur Jilha Dudh Utpadak va Prakriya Sangh Maryadit Solapur & Ors.

Bombay High Court · (2026) 08 BOM CK 2417

Code of Civil Procedure, 1908-Order VII Rule 11, Section 80, VIII Rule 1, V Rule 9, Rule 9A, XLI Rule 23, 80(2), 7 Rule 11, V Rule 20, 27, 5 Rule 20(3)Commercial Courts (Pre-Institution Mediation and Settlement) Rules, 2018-Rule 3(3), 3, 3(1), 3(2), 3(4), 3(5), 3(6), 3(7), 3(8), 5, 6Commercial Courts Act, 2015-Section 12A, Rule 12A, 2(1)(c), 12-A, Chapter III-A
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High Courts07 Aug 2026Dismissed

Devraj Patwari Vs The Uttar Bihar Gramin Bank & Ors.

Patna High Court · (2026) 08 PAT CK 2411

Indian Penal Code-Sections 420 and 409Uttar Bihar Gramin Bank (Officers & Employees) Service Regulations, 2010-Regulation 39(2)(b)(v)Uttar Bihar Gramin Bank Service (Amendment) Regulations, 2013
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High Courts07 Aug 2026Allowed

Jai Vijay Singh Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2412

Bihar Service Code-Rule 76, 76 (Kha), Rule, 76 (b)Right to Information ActBihar CCA Rules 2005-Rules 17 (4) and (5) (a), 17(3), 17(4), 17(5), 18(4), 17, 17(4) and Rule (17)(5), 18(3)
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